Section 5 in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002
5. Office of nominated member to be declared vacant. Section 17.
- Where any nominated member -(a)ceases to have the qualification on the basis of which he becomes such member; or(b)absents himself, without permission of the Chairman of the Board, from three consecutive meetings thereof, the Board shall declare his office to be vacant.
