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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Bihar - Subsection

Section 79(1)(a) in Bihar Police Act, 2007

(a)Negligently let loose any animal, or allow animal or vehicle, which has to be loaded or unloaded, or has to take up or set down passengers, to remain there for longer than may be necessary for such purpose or leaving any vehicle standing in a disorderly manner.