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[Cites 0, Cited by 0] [Section 1158] [Entire Act]

Bengal Presidency - Subsection

Section 1158(d) in Police Regulations, Bengal , 1943

(d)Contingent bills, not supported with all necessary sub-vouchers, will be refused payment at the treasury except in those cases where the amount of a bill or an item thereof, for which the sub-voucher cannot be furnished, is much in excess of the permanent advances of the drawing officer.