Supreme Court - Daily Orders
Roopesh P.R vs The State Of Kerala on 2 July, 2021
Bench: Navin Sinha, R. Subhash Reddy
ITEM NO.3 Court 9 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9866/2020
(Arising out of impugned final judgment and order dated 16-06-2020
in WP(C) No. 11809/2020 passed by the High Court Of Kerala at
Ernakulam)
ROOPESH P.R & ANR. Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.80127/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 02-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s)
Mr. Sajith. P, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) Diary No. 13425/2020.
(POOJA SHARMA) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2021.07.02 16:50:24 IST Reason: