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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(vii) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(vii)lay down norms and standards or courses, curricula, physical and instructional facilities, staff, equipment, admissions, assessment and examinations;