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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(7)(b) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(b)any other person, who claims that he is to be represented in person or by counsel to take such part in the proceedings as the Commission may, in the interest of justice, think fit.