Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of West Bengal - Subsection Section 55(3) in The Bengal Agricultural Debtors Act, 1936 (3)The power of making rales conferred by clause (b) of sub-section (2) is subject to the condition that the rules be made after previous publication.
