Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(1) in Gujarat State Disaster Management Act, 2003

(1)The Authority shall have its own fund called the Disaster Management fund and all receipts of the authority shall be carried thereto and all payments by the authority shall be made therefrom.