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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 133(1)(c) in The Jammu and Kashmir Electricity Act, 2010

(c)where a company is the addressee, at the registered office of the company or, in the event of the registered office of the company not being in India, at the head office of the company in India;