Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 70 in U.P. Zila Panchayats Service Rules, 1970

70. Reduction to a lower post to be recorded in service-book.

- Personal certificates of Character shall not be entered in column 15 of the service-book but if a servant is reduced to a lower substantive post, the cause of the reduction shall be briefly stated thus :"Reduced for inefficiency, Reduced owing to reduction of establishment, etc."