Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 31] [Entire Act] Union of India - Subsection Section 31(8) in The Food Safety And Standards Act, 2006 (8)An appeal against the order of rejection for the grant of licence shall lie to the Commissioner of Food Safety.
