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State of Meghalaya - Section

Section 15 in The Meghalaya Police Act, 2010

15. Anti-Infiltration Directorate.

There may be an Anti-Infiltration Directorate headed by an officer of the rank of Additional Director General of Police or Inspector General of Police for effectively dealing with the problem of illegal influx of foreign nationals from across the international border. This will comprise Administrative, Establishment, Executive, Intelligence and Enforcement Wings, River Patrol and Mobile Task Force. Each wing/cell will be headed by an officer of the rank of Deputy Superintendent of Police/Superintendent of Police.