Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(g) in The Punjab State Election Commission Act, 1994 (g)if he holds an office of profit under the Government of India or any State Government; or
