Calcutta High Court
Bla Projects Private Limited vs Damodar Valley Corporation on 21 December, 2021
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-24
ORDER SHEET
AP/347/2020
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
BLA PROJECTS PRIVATE LIMITED
VERSUS
DAMODAR VALLEY CORPORATION
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date: 21st December, 2021.
(Via Video Conference)
Appearance:
Mr. Debdeep Sinha, Adv.
...for the petitioner
The Court: The petitioner is represented and submits that upon
instructions he wishes to withdraw this application.
In view of the aforesaid, AP No. 347 of 2020 is dismissed as withdrawn.
The respondent is represented and does not object to the submissions
made on behalf of the petitioner.
(RAVI KRISHAN KAPUR, J.) S.Bag