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Jharkhand High Court

Vision Hospitality Services And ... vs The Jharkhand State Beverages ... on 30 October, 2025

IN THE HIGH COURT OF JHARKHAND AT RANCHI
            Arbitration Application No. 29 of 2025
Vision Hospitality Services and Consultants Pvt. Ltd. ... ...  Petitioner
                          Versus
The Jharkhand State Beverages Corporation Limited and others
                                                    ...     Respondents
                          ---------

CORAM: HON'BLE THE CHIEF JUSTICE

---------

For the Petitioner : Mr. Chanchal Jain, Advocate For the Respondents : Mr. Raunak Sahay, Advocate.

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05/Dated: 30.10.2025 Learned counsel for the respondents has explained the circumstances under which the reply could not be filed.

As prayed for, the reply be filed within further period of one week, failing which, the right to file such reply shall be deemed to be closed.

List on 13.11.2025.

(Tarlok Singh Chauhan, C.J.) 30.10.2025 APK/VK