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State of Rajasthan - Section

Section 5 in The Rajasthan Silicosis Rules, 1955

5. Application for compensation.

(a)Every workman who desires the grant of compensation under these rules shall apply to the Commissioner in whose jurisdiction he resides in Form 'A' in duplicate.
(b)Application for compensation by dependants shall be made in Form 'B' and shall be transmitted in duplicate to the Commissioner.