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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1)(b) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(b)In case limits of "Village" is altered by including therein any local area in the vicinity there of or excluding there from any local area comprised therein; or