Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 51 in Goa Prisons Rules, 2006 51. Guards on duty not to communicate with any person. - The Head Guard and the guards on duty shall not have any communication with any person unless such communication is required to be carried out as a part of their duty.
