Section 10(6) in The Saurashtra University Act, 1965
(6)(a)During the leave or absence of the Vice-Chancellor, or(b)in the event of a permanent vacancy in the office of the Vice-Chancellor, until an appointment is made under sub-section (1) to that office,[the Pro-Vice-Chancellor and in the absence of the Pro-Vice-Chancellor] [Substituted for 'the Pro-Vice-Chaiicellor, if any and in the absence of the Pro-Vice-Chancellor' by Gujarat 10 of 1982, dated 24th February, 1982 (w.r.e.f 09-12-1981).], one of the Deans nominated by the Chancellor for that purpose shah carry on the current duties of the office of the Vice-Chancellor.
