Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63B(2)] [Section 63B] [Entire Act]

State of Rajasthan - Subsection

Section 63B(2)(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)the particulars of polling station where the control unit has been used;