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State of Maharashtra - Section

Section 3 in The Maharashtra Tribal Economic Condition (Improvement) Act, 1976

3. Effect of Act, rules, etc. inconsistent with other enactments.-

The provisions of this Act or any rule or order made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or any instrument having effect by virtue of any enactment other than this Act.