Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(8) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(8)Prize money shall be paid after ascertaining the genuineness of the Prize ticket. However, payment of prizes above Rs. 100 shall be made after matching it with the concerned counterfoil kept in the office.