Himachal Pradesh High Court
Mridula Sood And Others vs . Himanshu Sood on 27 June, 2024
Mridula Sood and others Vs. Himanshu Sood and another a/w connected matter.
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Civil Suit No. 140 of 2022 a/w Civil Suit No. 28 of 2024 CS No. 140 of 2022 27.06.2024 Present: Mr. Ajay Kumar, Senior Advocate, with M/s Sumit Sood and Rohit, Advocates, for the plaintiffs No. 1 2 and 4.
Mr. Deepak Bhasin, Senior Advocate, with Ms. Geeta Devi, Advocate, for plaintiff No.3.
Mr. K.D. Sood, Senior Advocate, with M/s Het Ram Thakur and Vivek Thakur, Advocates, for defendant No.1.
M/s Suneet Goel and Vishwas Kaushal, Advocates, for defendants No. 2 to 7.
Defendant No.8 proceeded against ex-parte.
CS No. 28 of 2024Mr. Ajay Kumar, Senior Advocate, with M/s Sumit Sood and Rohit, Advocates, for the plaintiffs.
Mr. K.D. Sood, Senior Advocate, with M/s Vaibhav Singh Chauhan, Het Ram Thakur and Vivek Thakur, Advocates, for defendant No.1.
Mr. Vivek Sharma, Advocate, for defendant No.2.
Mr. Arvind Sharma, Advocate, for defendant No.2.
M/s Suneet Goel and Vishwas Kaushal, Advocates, for defendants No.4 and 5.
Civil Suit No. 140 of 2022Arguments heard on the question of valuation.
Reserved.
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for.
(Rakesh Kainthla)
Judge
27th June, 2024
(Chander)
r to
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