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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(5) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(5)The District Election Authority may appoint one or more persons as Assistant Election Officers to assist any Election Officer :Provided that every such person shall be an officer of the State Government or of a local authority.