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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(1) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(1)The Board of Governors shall constitute a selection committee for the appointment of Registrar which shall comprise of:
(a)The Vice Chancellor
(b)One nominee of Chairman Board of Governors
(c)One nominee of the Principal Secretary /Secretary Technical Education
(d)Two experts not below the rank of Professor or equivalent nominated by the Vice Chancellor