Section 2(2)(xi) in The Bombay Inams (Kutch Area) Abolition Act, 1958

[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

(xi)"inam village" of "inam land" means a village or portion of a village or, as the case may be, land held as inam;

Legal Document View