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Himachal Pradesh High Court

Dineshwar vs Hpsebl on 19 July, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

           IN THE HIGH COURT OF HIMACHAL PRADESH AT
                                 SHIMLA
                                  CWPOAs No. 4960 & 4965 of 2020
                                  Decided on 19th July, 2023




                                                           .
    CWPOA No.4960 of 2020





    Dineshwar
                                                                  ...Petitioner





                                   Vs.
    HPSEBL
                                                               ...Respondent




    ________________________________________________________
    CWPOA No. 4965 of 2020

    Desh Raj & Anr.

                                                                  ...Petitioner
                                    Vs.
    HPSEBL


                                                              ...Respondent
    Coram




    Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice





    Hon'ble Mr. Justice Ajay Mohan Goel, Judge
    1





        Whether approved for reporting?

    For the petitioners:     Mr. Sanjeev Bhushan, Senior
                             Advocate, with Mr. Rajesh Kumar,
                             Advocate, for the petitioners, in both
                             the petitions.

    For the respondents:     Mr. L.N. Sharma, Advocate, for the
                             respondents, in both the petitions.




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                                        2



    M.S. Ramachandra Rao, Chief Justice (Oral)

Learned counsel for the petitioners seeks permission to .

withdraw these petitions. Permission accorded.

2. Accordingly, these Writ Petitions are dismissed as withdrawn. Pending miscellaneous application(s), if any, also stands disposed of. Interim order in both the petitions stand vacated.

r to (M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge July 19, 2023 (Vinod) ::: Downloaded on - 19/07/2023 20:52:15 :::CIS