Himachal Pradesh High Court
Dineshwar vs Hpsebl on 19 July, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH AT
SHIMLA
CWPOAs No. 4960 & 4965 of 2020
Decided on 19th July, 2023
.
CWPOA No.4960 of 2020
Dineshwar
...Petitioner
Vs.
HPSEBL
...Respondent
________________________________________________________
CWPOA No. 4965 of 2020
Desh Raj & Anr.
...Petitioner
Vs.
HPSEBL
...Respondent
Coram
Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice
Hon'ble Mr. Justice Ajay Mohan Goel, Judge
1
Whether approved for reporting?
For the petitioners: Mr. Sanjeev Bhushan, Senior
Advocate, with Mr. Rajesh Kumar,
Advocate, for the petitioners, in both
the petitions.
For the respondents: Mr. L.N. Sharma, Advocate, for the
respondents, in both the petitions.
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2
M.S. Ramachandra Rao, Chief Justice (Oral)
Learned counsel for the petitioners seeks permission to .
withdraw these petitions. Permission accorded.
2. Accordingly, these Writ Petitions are dismissed as withdrawn. Pending miscellaneous application(s), if any, also stands disposed of. Interim order in both the petitions stand vacated.
r to (M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge July 19, 2023 (Vinod) ::: Downloaded on - 19/07/2023 20:52:15 :::CIS