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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977

(g)[ "Edible Oil" means any oil used, directly or after processing, for human consumption and includes hydrogenated vegetable oil;] [ Substituted by S.O. 711(E), dated 13.9.1990 (w.e.f. 13.9.1990).]