Delhi High Court - Orders
The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 18 April, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1185/2016
THE CARTOON NETWORK INC. ..... Plaintiff
Through: Mr. Dhruv Anand, Advocate.
versus
MR. VISHVAJEET SHARMA & ORS. ..... Defendants
Through: Ms. Zeba Tarannum Khan, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 18.04.2022 Mr. Anand, learned counsel appearing on behalf of Plaintiff submits that the matter is still pending in mediation.
At request, list on 25.07.2022.
JYOTI SINGH, J APRIL 18, 2022/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:20.04.2022 11:26:14