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Delhi High Court - Orders

The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 18 April, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~15
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 1185/2016
                                THE CARTOON NETWORK INC.               ..... Plaintiff
                                             Through: Mr. Dhruv Anand, Advocate.

                                                     versus

                                MR. VISHVAJEET SHARMA & ORS.          ..... Defendants
                                             Through: Ms. Zeba Tarannum Khan, Advocate.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                     ORDER

% 18.04.2022 Mr. Anand, learned counsel appearing on behalf of Plaintiff submits that the matter is still pending in mediation.

At request, list on 25.07.2022.

JYOTI SINGH, J APRIL 18, 2022/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:20.04.2022 11:26:14