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State of Tamilnadu - Section

Section 79 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

79.

The examinations are open - (1) to pupils who have completed satisfactorily the prescribed courses of study and who, in the case of the High School Examination, are otherwise eligible under the Regulations for the award of Anglo-Indian School Leaving Certificates, and (2), to bona fide private Anglo-Indian candidates. Private candidates to be eligible must have studied privately under conditions approved by the Inspector, and can be admitted to the examination only on an order from the Inspector. No pupil of an unrecognised school and no one who has been a people of a recognised school within one year of the date of the examination will be admitted as a private candidates.