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[Cites 0, Cited by 0] [Section 49L(1)] [Section 49L] [Entire Act]

Union of India - Subsection

Section 49L(1)(d) in Conduct of Elections Rules, 1961

(d)[ give details of the document produced by the elector in proof of his/her identification] [ Inserted by S.O. 728(E), dated 8.5.2007 (w.e.f. 8.5.2007).]: