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State of Punjab - Section

Section 1 in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

1. Short title, extent and commencement.

(1)These rules may be called the Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965.
(2)They extend to the whole of the State of Punjab.
(3)They shall come into force on the 3rd December, 1965.