Section 1(1) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961
(1)This Act may be called the [Karnataka] [Adapted by the Karnataka Adaptations of Laws Order, 1973 w.e.f. 01.11.1973] [Ayurvedic, Naturopathy, Siddha, Unani and Yoga] [Substituted by Act 11 of 1992 w.e.f. 24.04.1992] Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Act, 1961.
