Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 335] [Entire Act] State of Madhya Pradesh - Subsection Section 335(2) in Criminal Courts - Rules and Orders (2)The procedure to be followed in respect of a deserter from His Majesty's Army is contained in Section 154 of the Army Act.
