Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(4) in The Registration Act, 1977 (1920 A.D.)

(4)The requisite search under this section for entries in Books No. 3 and 4 shall be made only by the registering officer.