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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(1) in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Niyam, 2011

(1)An application for obtaining a registration certificate under sub-section (1) of Section 10 of the Act shall be made in Form XXX.