Calcutta High Court
Madhusudan Bag vs Aparupa Poddar (Afrin Ali) And Ors on 11 July, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
EP No.1 of 2014
IN THE HIGH COURT AT CALCUTTA
Election Petition Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF: MADHUSUDAN BAG
Versus
APARUPA PODDAR (AFRIN ALI) AND ORS
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 11th July, 2014.
Appearance:
Mr. K. Chanda, Adv.
Mr. Kumar Jyoti Tewari, Adv.
...for the petitioner
Mr. Kishore Datta, Sr. Adv.
Mr. R. Chaturvedi, Adv.
Mr. S. Banerjee, Adv.
...for the respondent no.1
Md. Rezaul Hossain, Adv.
...for the respondent no.5 The Court : Mr. Koushik Chanda, learned senior counsel appearing on behalf petitioner, submits that the writ petition has since been withdrawn.
In view of the aforesaid, the petition is required to be heard on merits. Affidavit-in-opposition shall be filed within a period of two weeks. Affidavit- in-reply thereto, if any, be filed within a week thereafter.
The matter shall appear under the heading 'Adjourned Motion' four weeks hence.
(SOUMEN SEN, J.) B.Pal