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Calcutta High Court

Madhusudan Bag vs Aparupa Poddar (Afrin Ali) And Ors on 11 July, 2014

Author: Soumen Sen

Bench: Soumen Sen

                                      ORDER SHEET
                                      EP No.1 of 2014
                           IN THE HIGH COURT AT CALCUTTA
                               Election Petition Jurisdiction
                                      ORIGINAL SIDE




                        IN THE MATTER OF: MADHUSUDAN BAG
                                      Versus
                        APARUPA PODDAR (AFRIN ALI) AND ORS


        BEFORE:

        The Hon'ble JUSTICE SOUMEN SEN
        Date : 11th July, 2014.

                                                                               Appearance:
                                                                      Mr. K. Chanda, Adv.
                                                               Mr. Kumar Jyoti Tewari, Adv.
                                                                         ...for the petitioner

                                                                  Mr. Kishore Datta, Sr. Adv.
                                                                     Mr. R. Chaturvedi, Adv.
                                                                        Mr. S. Banerjee, Adv.
                                                                   ...for the respondent no.1

Md. Rezaul Hossain, Adv.

...for the respondent no.5 The Court : Mr. Koushik Chanda, learned senior counsel appearing on behalf petitioner, submits that the writ petition has since been withdrawn.

In view of the aforesaid, the petition is required to be heard on merits. Affidavit-in-opposition shall be filed within a period of two weeks. Affidavit- in-reply thereto, if any, be filed within a week thereafter.

The matter shall appear under the heading 'Adjourned Motion' four weeks hence.

(SOUMEN SEN, J.) B.Pal