Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 119 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

119. Sewer connection [Sections 8(2) and 25(2)(f)].

(1)Every drain draining into a public sewer shall join the latter obliquely in the direction of the flow of the latter.
(2)If practicable the connection shall be made at an existing junction in the sewer and if this is not made, there shall be an intercepting manhole before the connection.Storm Water