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Securities Appellate Tribunal

Manoj Madhav Datir vs Nseil on 3 April, 2025

BEFORE THE          SECURITIES APPELLATE TRIBUNAL
                           MUMBAI

                                                                     Date : 03.04.2025

                     Appeal No. 151 of 2025
           [Along with Misc. Application No. 355 of 2025 And
                 Misc. Application No. 356 of 2025 And
                   Misc. Application No. 357 of 2025]

  Manoj Madhav Datir                                                            ...Appellant
  Versus

  National Stock Exchange of India Limited                                     ...Respondent


  Mr. Sandesh R. Shukla, Advocate with Mr. Anasamah Sayed,
  Advocate i/b Mr. Mithun Khaire, Advocate for the Appellant.

  Ms. Shefali Shankar, Advocate for the Respondent.

  ORDER:

Learned Advocate for the respondent submits that a copy of the appeal memorandum is not served upon him. Learned Advocate for the appellant assures that a copy of the same shall be served today itself.

2. As prayed for, call on 15.04.2025.

Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 03.04.2025 MADHUKAR Digitally signed by MADHUKAR BHALBAR BHALBAR Date: 2025.04.07 10:19:49 +05'30' msb