Securities Appellate Tribunal
Manoj Madhav Datir vs Nseil on 3 April, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 03.04.2025
Appeal No. 151 of 2025
[Along with Misc. Application No. 355 of 2025 And
Misc. Application No. 356 of 2025 And
Misc. Application No. 357 of 2025]
Manoj Madhav Datir ...Appellant
Versus
National Stock Exchange of India Limited ...Respondent
Mr. Sandesh R. Shukla, Advocate with Mr. Anasamah Sayed,
Advocate i/b Mr. Mithun Khaire, Advocate for the Appellant.
Ms. Shefali Shankar, Advocate for the Respondent.
ORDER:
Learned Advocate for the respondent submits that a copy of the appeal memorandum is not served upon him. Learned Advocate for the appellant assures that a copy of the same shall be served today itself.
2. As prayed for, call on 15.04.2025.
Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 03.04.2025 MADHUKAR Digitally signed by MADHUKAR BHALBAR BHALBAR Date: 2025.04.07 10:19:49 +05'30' msb