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State of Jammu-Kashmir - Section

Section 15 in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

15. Creation of new posts.

- No post shall be created in future under the Government except in one of the Revised Pay Levels shown in the schedule appended to these Rules. All posts created or upgraded on or after 01-01-2016 to the date of issue of these Rules shall be deemed to have been created or upgraded in the corresponding Pay Levels for those posts.