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Delhi High Court - Orders

Savita & Ors vs National Insurance Company Ltd on 12 September, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~A-14
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         MAC.APP. 330/2024
                                     SAVITA & ORS.                                                                         .....Appellants
                                                                           Through:                Mr. Pramod K Sah, Advocate
                                                                                                   (Through VC)

                                                                           versus

                                     NATIONAL INSURANCE COMPANY LTD          .....Respondent
                                                  Through: Mr. Yuvraj Sharma, proxy for Mr.
                                                           Pankaj Seth, Advocate for R-1
                                                           (Through VC)

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 12.09.2024 Trial Court Record be requisitioned in digital form before the next date of hearing.

List on 11th December, 2024.

CHANDRA DHARI SINGH, J SEPTEMBER 12, 2024 gs/av Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 04:20:36