Delhi High Court - Orders
Savita & Ors vs National Insurance Company Ltd on 12 September, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 330/2024
SAVITA & ORS. .....Appellants
Through: Mr. Pramod K Sah, Advocate
(Through VC)
versus
NATIONAL INSURANCE COMPANY LTD .....Respondent
Through: Mr. Yuvraj Sharma, proxy for Mr.
Pankaj Seth, Advocate for R-1
(Through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 12.09.2024 Trial Court Record be requisitioned in digital form before the next date of hearing.
List on 11th December, 2024.
CHANDRA DHARI SINGH, J SEPTEMBER 12, 2024 gs/av Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 04:20:36