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State of Jammu-Kashmir - Section

Section 29 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

29. Maintenance of accounts and preparation of annual statement of accounts by State Authority.

- The monthly statement of accounts shall be prepared in Form-B ; the monthly statement of the State Authority on physical and financial achievements shall be prepared in Form-C and annual statement of accounts of the State Authority shall be prepared in Form-D, and the State Authority shall maintain its records and accounts in Form-E.