Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 207 in The Indian Post Office Rules, 1933 207. DeletedVide GSR 965 dated 12/12/1989VII. - Detention and Disposal of Undelivered Postal Articles.At the Post Office of address.
