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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Manipur - Subsection

Section 57(2)(a) in Manipur (Village Authorities in Hill Areas) Act, 1956

(a)the preparation, revision and final publication of electoral rolls for election of members of a Village Authority and the particulars to be entered in such rolls;