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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(i) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

(i)Words and expressions used but not defined in these Rules, shall have the same meaning as respectively assigned to them in the Act.