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Bombay High Court

God Father Sevabhavi V Bahuuudhesiya ... vs Dr. Babasaheb Ambedkar Research And ... on 1 February, 2023

Author: Sandeep V. Marne

Bench: S. V. Gangapurwala, Sandeep V. Marne

                                                                                 11-WP-1240-2023


       pdp
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                     WRIT PETITION NO. 1240 OF 2023

                       God Father Sevabhavi V
                       Bahuuudhesiya Shikshan Sanstha                     .. Petitioner

                                    Vs.

                       Dr. Babasaheb Amedkar Research
                       And Training Institute & Ors.                      .. Respondents

                       Dr. Suresh T. Mane a/w Ms. Babita Pandey for petitioner.
                       Mr. B. V. Samant, AGP for State.


                               CORAM: S. V. GANGAPURWALA, ACTING CJ. &
                                      SANDEEP V. MARNE, J.

DATE: FEBRUARY 1, 2023 P.C.:

1. The learned counsel for the petitioner submits that he has filed other writ petition on behalf of another petitioner involving same tender and the matter is kept on 7th February, 2023.
2. Place this matter on 7th February, 2023.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:

2023.02.01 19:57:31 +0530 1