Bombay High Court
God Father Sevabhavi V Bahuuudhesiya ... vs Dr. Babasaheb Ambedkar Research And ... on 1 February, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
11-WP-1240-2023
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1240 OF 2023
God Father Sevabhavi V
Bahuuudhesiya Shikshan Sanstha .. Petitioner
Vs.
Dr. Babasaheb Amedkar Research
And Training Institute & Ors. .. Respondents
Dr. Suresh T. Mane a/w Ms. Babita Pandey for petitioner.
Mr. B. V. Samant, AGP for State.
CORAM: S. V. GANGAPURWALA, ACTING CJ. &
SANDEEP V. MARNE, J.
DATE: FEBRUARY 1, 2023 P.C.:
1. The learned counsel for the petitioner submits that he has filed other writ petition on behalf of another petitioner involving same tender and the matter is kept on 7th February, 2023.
2. Place this matter on 7th February, 2023.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:
2023.02.01 19:57:31 +0530 1