Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 3] [Entire Act] Bombay Presidency - Subsection Section 3(30) in The Bombay General Clauses Act, 1904 (30)"month" shall mean a month reckoned according to the British calendar;"Moveable property"
