Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 276] [Entire Act] State of West Bengal - Subsection Section 276(b) in West Bengal Municipal Act, 1993 (b)farm out the stallage, rent or fee chargeable as aforesaid or any portion thereof for such period as it may think fit; or
