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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Goa - Subsection

Section 94(1)(b) in The Goa, Daman and Diu School Education Rules, 1986

(b)major penalties-
(i)reduction in rank;
(ii)compulsory retirement;
(iii)removal from service, which shall not be a disqualification for future employment [* * *] [The words 'in any other recognized private school' have been omitted by (Amendment) Rules, 1994 (Official Gazette Series I No. 28 dated 14-10-1994).]
(iv)dismissal from service, which shall ordinarily be a disqualification for future employment in any recognised school or a Government service;