Section 38(5) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003
(5)Staffing pattern.-The staffing pattern of the Shelter Home may be as under :-(a)One Senior Social Worker who is qualified or has special training or experience in working with children in especially difficult circumstances;(b)One Junior para professional with special training or experience in working with children in especially difficult circumstances;(c)One helper;(d)Two youth per counselors performing the role of friends of children.
